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Gujarat HC Confirms Staff Termination Orders, Recruited by Ex-ACJ Sahai - (16 Dec 2015)

Gujarat HC has upheld terminations of 94 high court employees by HC administration, holding their recruitment by former Acting Chief Justice V M Sahai as illegal. Sahai had made the recruitments using special powers under Article 229 of the Constitution.

Tags : GUJARAT HC   STAFF TERMINATION   EX-ACJ SAHAI  

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