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Odisha Rasagola Gets Much-Awaited GI Tag - (30 Jul 2019)

INTELLECTUAL PROPERTY RIGHTS

Odisha Rasagola has got the much awaited Geographical Indications (GI) tag for its rasagola. The much-awaited GI recognition comes a year after West Bengal walked away with the tag. The sweet has been registered under GI of Goods (Registration and Protection) Act, 2019 as ‘Odisha Rasagola’.

Tags : ODISA RASAGOLA   GI  

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