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Punjab and Haryana HC Issues Notice to Punjab on Petition Seeking Increase in Upper Age Limit - (16 Dec 2015)

Punjab and Haryana HC has issued notice to Punjab Government on a petition seeking an increase in upper age limit for recruitment of teachers of masters and lecturer cadre in state-run schools.

Tags : PUNJAB AND HARYANA HC   UPPER AGE LIMIT   RECRUITMENT OF TEACHERS OF MASTERS AND LECTURER CADRE  

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