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Rajya Sabha Passes Insolvency and Bankruptcy Code (Amendment) Bill, 2019 - (30 Jul 2019)

INSOLVENCY

Rajya Sabha has passed the Insolvency and Bankruptcy Code (Amendment) Bill, 2019. This Bill if passed will , ease the process of corporate restructuring and removes ambiguities in the three-year-old law.

Tags : RAJYA SABHA   INSOLVENCY AND BANKRUPTCY CODE (AMENDMENT) BILL   2019  

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