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Delhi High Court: Survey Delhi’s Coaching Centres Afresh - (30 Jul 2019)

CIVIL

Delhi High Court has hauled up a power company for providing electricity to coaching centres in Mukherjee Nagar without any fire safety clearance. The Court noted that discoms and its officers were “turning a blind eye” to the problem, which could result in a fire like in Surat.

Tags : DELHI HIGH COURT   COACHING CENTRES  

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