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Delhi High Court to NDMC: Share Building Plans with Fire Dept for Audit - (30 Jul 2019)

CIVIL

Delhi High Court has directed the North Delhi Municipal Corporation/NDMC to share building plans with the Delhi Fire Service (DFS) so that a fire audit can be done on priority basis. The Court while taking note of fire incidents in Karol Bagh has asked the North civic body and the DFS to appoint nodal officers for regular interaction and communication so that fire audit is given priority.

Tags : DELHI HIGH COURT   NDMC  

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