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Vijay Mallya's Plea Challenging Confiscation of Properties to be Heard by SC on Friday - (29 Jul 2019)

The fugitive liquor baron, who is currently in the UK, has been charged by the Enforcement Directorate (ED) of defaulting on bank loans to the tune of Rs 9,000 crore. He is also facing an extradition trial in the UK.

Tags : SC  

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