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Death Penalty of Pune BPO Gang Rape and Murder Case Convicts Commuted to Life - (29 Jul 2019)

The convicts, Purushottam Borate and Pradeep Kokade, were to be executed on June 24, but the high court had said on June 21 that the execution should not take place as scheduled until further orders.

Tags : COURT   HIGH COURT  

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