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Bombay High Court Commutes Death Penalty of Pune BPO Gang Rape and Murder Convicts to Life - (29 Jul 2019)

CRIMINAL

Bombay High Court has commuted the death penalty of two convicts in the 2007 Pune BPO gang-rape and murder case to life imprisonment on the ground that there had been an inordinate delay in executing them.

Tags : BOMBAY HIGH COURT   PUNE BPO  

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