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NGT Declines to Pass Order on Creation of Reservoirs on Yamuna Floodplain - (29 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has declined to pass an order on a plea by the Delhi Government seeking its nod to create reservoirs on Yamuna floodplain and asked concerned statutory authorities to look into the matter. The Tribunal further said that it has no objection to any legitimate project which does not interfere with the rejuvenation of Yamuna and protection of its flood plains.

Tags : NGT   YAMUNA  

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