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OBC Creamy Layer Status- (Press Information Bureau) (24 Jul 2019)

MANU/PIBU/1260/2019

Constitution

The concept of creamy layer in Other Backward Classes (OBC) reservation was implemented by the Government as per the directions of the Hon'ble Supreme Court in its judgment in the Indra Sawhney case. Recently an Expert Committee has been constituted by the Government of India under the Chairmanship of Shri B.P. Sharma (former Secretary, DOPT) on 08.03.2019 to examine particularly the issues related to Creamy layer equivalence among the Socially and Educationally Backward Classes (SEBCs) where equivalence had not been established so far.

The Committee is expected to submit its report anytime soon.

Tags : OBC   CREAMY LAYER   STATUS  

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