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Delhi HC Wants Uniform Law on Cabs Running in Delhi-NCR - (16 Dec 2015)

Delhi HC has said, "The Motor Vehicles Act needs to be relooked. It is old and need changes. If entire Delhi-NCR could be looked as one state so that laws or guidelines with respect to CNG cabs could be enforced uniformly,".

Tags : DELHI HC   MOTOR VEHICLES ACT   UNIFORM LAW ON CABS RUNNING  

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