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NGT Calls for Factual Report from Centre to Make Household Wastage of Water Penal Offence - (29 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has asked for a factual and action taken report from the Centre on a plea for making household wastage of water a penal offence with every household wasting 5 litres of water every minute.

Tags : NGT   HOUSEHOLD WASTAGE  

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