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Punjab and Haryana High Court: Rid Markets of Encroachments - (29 Jul 2019)

CIVIL

Punjab and Haryana High Court has directed the UT Administration to remove all encroachments from walkways, public paths, corridors and open spaces in front of booths, shops and showrooms within a week.

Tags : PUNJAB AND HARYANA HIGH COURT   ENCROACHMENTS  

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