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Mumbai Coastal Road Project: Apex Court Declines to Stay Bombay HC’s Decision Quashing CRZ Clearance - (29 Jul 2019)

ENVIRONMENT

Apex Court has issued notice to Maharashtra Government on plea of the Brihanmumbai Municipal Corporation (BMC) seeking stay on the Bombay High Court's order of quashing the Coastal Regulation Zone (CRZ) clearances given for the southern part of BMC's coastal road project.

Tags : APEX COURT   MUMBAI COASTAL ROAD PROJECT  

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