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Delhi High Court Rejects Plea to Legalise Cannabis for Medical Use - (29 Jul 2019)

CIVIL

Delhi High Court has rejected with a cost of Rs 10,000 a petition seeking to legalise cannabis, a banned drug which attracts criminal prosecution, for medical purpose. The Court said there was no substance in the petition and it was not inclined to grant the prayer.

Tags : DELHI HIGH COURT   CANNABIS  

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