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Needs of Society as Important as Personal Liberty, Says SC in Ruling on Preventive Detention - (28 Jul 2019)

The court order came as it set aside a judgment of the Bombay High Court, which had quashed detention orders against Nisar Aliyar, alleged kingpin of one of the biggest gold smuggling syndicates, and his aide Happy Dhakad.

Tags : COURT   SC   HIGH COURT  

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