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Supreme Court Dismisses Petition Seeking Directions for Safety, Security of Doctors in Govt Hospitals - (27 Jul 2019)

The plea was filed last month by advocate Alakh Alok Srivastava in the wake of protests by doctors in West Bengal against assault on their colleagues, allegedly by the relatives of a patient, who died on June 10 at a Kolkata hospital.

Tags : COURT   SUPREME COURT  

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