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'Act Like Commandos': Delhi High Court to AAP Govt on Waterlogging in View of Heavy Rain Forecast - (26 Jul 2019)

The court said that apart from causing traffic snarls, waterlogged roads and pavements were a hazard for pedestrians, including children, as they would not see the open drains and may fall into them causing serious injuries and even death.

Tags : COURT   HIGH COURT  

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