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Gujarat high Court Dismisses Shaktisinh Gohil’s Affidavit - (26 Jul 2019)

CIVIL

Gujarat High Court rejected the affidavit of Congress leader Shaktisinh Gohil when he filed an affidavit and entered the witness box to depose in connection with the petition challenging Rajya Sabha MP Ahmed Patel’s 2017 poll victory.

Tags : GUJARAT HIGH COURT   SHAKTISINH GOHIL  

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