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Delhi High Court to NIA: ‘Decide Fast on Juvenile’s Plea against Guilty Verdict’ - (16 Dec 2015)

Delhi High Court has directed special National Investigation Agency (NIA) court to expedite proceedings in the plea of the juvenile, found guilty in the Delhi High Court blast case by the Juvenile Justice Board (JJB), against the verdict.

Tags : DELHI HIGH COURT   NATIONAL INVESTIGATION AGENCY  

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