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Bombay High Court Upholds Death Sentence of Pune Man for 2012 Triple Murder - (26 Jul 2019)

CRIMINAL

Bombay High Court has upheld the death sentence of a 25-year-old man for the murder of his mother, wife and two-year-old daughter in 2012. The Court ruled that the accused does not deserve any sympathy and he is doing nothing but a menace to the society.

Tags : BOMBAY HIGH COURT   TRIPLE MURDER  

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