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Bombay High Court Issues Notices to Gadkari & Election Commission Over His Election - (26 Jul 2019)

ELECTION

Bombay High Court has issued notices to Union Minister Nitin Gadkari and the Election Commission of India, seeking their stands on a bunch of petitions challenging the minister’s election in the 2019 Lok Sabha polls.

Tags : BOMBAY HIGH COURT   GADKARI  

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