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Bombay HC to BMC: What've You Done to Stop Trees from Dying - (16 Dec 2015)

Bombay High Court has directed Brihanmumbai Municipal Corporation(BMC) to enumerate the steps it has taken to save rain trees which are dying due to mealy bug infection and said, "Something needs to be done to prevent the trees from dying, all that we see these days are trees vanishing from Mumbai."

Tags : BOMBAY HC   BMC  

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