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Payal Tadvi Case: Bombay High Court Permits Video Recording of Bail Plea Hearing of Three Accused - (26 Jul 2019)

CRIMINAL

Bombay High Court has ordered its registry department to make arrangements to video record the bail application hearings of the three doctors accused of abetting the suicide of Payal Tadvi.

Tags : BOMABY HIGH COURT   PAYAL TADVI CASE  

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