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Bombay High Court Grants Interim Relief to Lawyers Anand Grover, Indira Jaising - (26 Jul 2019)

CIVIL

Bombay High Court has restrained the Central Bureau of Investigation from taking any coercive action against NGO 'Lawyers Collective' (LC) and its founding members, senior lawyers Anand Grover and Indira Jaising.

Tags : BOMBAY HIGH COURT   ANAND GROVER  

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