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Rajya Sabha Passes Right to Information (Amendment) Bill, 2019 - (26 Jul 2019)

RIGHT TO INFORMATION

Rajya Sabha has passed the Right to Information (Amendment) Bill, 2019, was passed in the Rajya Sabha on Thursday amid high drama. The Bill seeks to bring in changes involving the salaries and tenures of Information Commissioners in the States and at the Centre.

Tags : RAJYA SABHA   RIGHT TO INFORMATION (AMENDMENT) BILL   2019  

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