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Lok Sabha Passes Muslim Women (Protection of Rights on Marriage) Bill, 2019 - (26 Jul 2019)

FAMILY

Lok Sabha has passed the Muslim Women (Protection of Rights on Marriage) Bill, 2019 to ban the practice of triple talaq among Muslims and punish the guilty husband with three years jail.

Tags : LOK SABHA   MUSLIM WOMEN (PROTECTION OF RIGHTS ON MARRIAGE) BILL   2019  

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