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Delhi HC Directs Govt. to Issue List of Particulars to Cairn India - (15 Dec 2015)

Delhi HC has directed Centre to give Cairn India a list of particulars Government needs to take a decision on the company's request for extending till 2030 the Production Sharing Contract (PSC) it and ONGC have with the government.

Tags : DELHI HC   CAIRN INDIA  

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