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'Here to Seek Midnight Hearing But Not When We Call You': CJI Censures Senior Lawyers for No-show - (25 Jul 2019)

CJI Gogoi was unhappy about the absence of senior advocate Mukul Rohatgi in the court on Thursday during the hearing on the Karnataka crisis even though the bench had adjourned the matter a day ago to ensure his presence.

Tags : COURT  

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