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Nirav Modi Remand Extended Till August 22, Extradition Trial Likely in May 2020 - (25 Jul 2019)

Chief Magistrate Emma Arbuthnot presided over the routine four-week remand appearance via videolink at Westminster Magistrates' Court during which she indicated that a five-day extradition trial will take place in May 2020 after dates are mutually agreed between all sides.

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