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Delhi High Court: Police to Take Necessary Action Against ''Jugaad'' Vehicles - (25 Jul 2019)

MOTOR VEHICLES

Delhi High Court has directed the police to take necessary action against hybrid rickshaws, also known as ''jugaads'', which are cobbled together from parts of various vehicles. The Court issued the direction to Delhi Police Commissioner on a PIL alleging that such hybrid vehicles were plying without registration or insurance and were mostly driven by people without any driving licence.

Tags : DELHI HIGH COURT   JUGAAD  

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