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Patna HC Junks Principal Secretary’s Order to Remove Deputy Mayor - (15 Dec 2015)

Patna HC has junked order of Principal Secretary, Urban Development and Housing Department (UDHD) to remove Roop Narayan from the post of Deputy Chief Councillor (Deputy Mayor), Patna Municipal Corporation (PMC).

Tags : PATNA HC   URBAN DEVELOPMENT AND HOUSING DEPARTMENT   ROOP NARAYAN  

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