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Madras High Court Pings IIT-M Professor for Report on WhatsApp's Traceability - (25 Jul 2019)

CIVIL

Madras High Court has asked for a technical report on how to enable traceability of messages on social media platform WhatsApp. The court asked V Kamakoti, a professor at IIT Madras who is also a member of the National Security Advisory Board, to file the report. Kamakoti advises the Prime Minister’s Office on security matters.

Tags : MADRAS HIGH COURT   WHATSAPP  

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