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Delhi High Court Rejects AAP MLAs' Pleas for Recusal of Speaker from Disqualification Proceedings - (25 Jul 2019)

ELECTION

Delhi High Court has rejected the pleas of two AAP MLAs, Anil Bajpai and Col Devender Sehrawat, seeking recusal of the Legislative Assembly Speaker from the disqualification proceedings against them. The Court said it finds no reason to entertain the appeals challenging the Single Judge order and added that it is the prerogative of the Speaker to decide on the preliminary objection and disqualification petition together.

Tags : DELHI HIGH COURT   DISQUALIFICATION  

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