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Supreme Court Issues Notice to Centre, CBI and 5 States on Illegal Sand Mining Plea - (25 Jul 2019)

MINES AND MINERALS

Supreme Court has sought responses from the Centre, CBI and five States on a plea which sought prosecution of entities involved in illegal sand mining. The Court issued notices to the Centre, the Central Bureau of Investigation, Tamil Nadu, Punjab, Madhya Pradesh, Maharashtra and Andhra Pradesh on a plea which claimed that rampant illegal mining in the States was causing environmental degradation.

Tags : SUPREME COURT   MINING  

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