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Mayapuri Mess: NGT Directs Officials to Submit Report - (24 Jul 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed Delhi Pollution Control Committee and other authorities to continue action against violators and submit an action-taken report in three months while taking cognizance of reports about the polluting activities and large-scale encroachment in Mayapuri.

Tags : NGT   MAYAPURI MESS  

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