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Lok Sabha Passes Motor Vehicles (Amendment) Bill, 2019 - (24 Jul 2019)

MOTOR VEHICLES

Lok Sabha has passed the Motor Vehicles (Amendment) Bill 2019, to amend the provisions under the Motor Vehicles Act, 1988. It was passed through a voice vote in the lower House of Parliament.

Tags : LOK SABHA   MOTOR VEHICLES (AMENDMENT) BILL   2019  

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