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Patna High Court Orders Inquiry Into Wrongdoings in Bihar Cricket Association - (24 Jul 2019)

CIVIL

Patna High Court has asked the state police to investigate the matter with regards to a sting operation wherein members of the Bihar Cricket Association and the selectors were caught on camera claiming that they could manipulate selection in return for money.

Tags : PATNA HIGH COURT   BIHAR CRICKET ASSOCIATION  

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