SC: Daily-Wage Status Cannot Deny Annual Increment After Regularisation  ||  SC: Exam Marks Cannot Substitute Mandatory Qualification under Recruitment Rules  ||  SC: Converting Civil Disputes Into Criminal Cases is a Widespread Practice  ||  Kerala High Court Sets Aside KAAPA Preventive Detention Order Against BJP Councillor R Suguthan  ||  Bombay High Court Punishes Two Lawyers for Contempt over Threats to Trial Judge  ||  MP HC Plea Challenges Municipal Law Over Simhastha Kumbh Road Widening and Compensation  ||  Calcutta High Court Orders DNA Tests to Ascertain Biological Identity in Alleged Baby-Swap Case  ||  Bombay HC Confiscates Man's Phone for Filming Proceedings, Levies Rs. 10,000 Costs  ||  Bombay HC: Accused Must Be Produced Before Court on Plea to Extend Investigation Period  ||  Delhi High Court Directs Criminal Complaint Against Six CBI Officers for False Statement in Court    

Apex Court Extends Deadline for Publication of Assam NRC to August 31 - (24 Jul 2019)

CIVIL

Apex Court has extended the deadline for publication of the final National Register of Citizen (NRC) for Assam by a month to August 31. The apex court had fixed July 31 for publication of the final consolidated NRC. However, it declined the prayer of the Centre and State Government seeking 20 per cent sample re-verification of names included in the final draft of NRC in the districts bordering Bangladesh.

Tags : APEX COURT   ASSAM NRC  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved