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Malegaon Blast Case: Bombay High Court Directs NIA to Inform Trial Completion Time - (23 Jul 2019)

CRIMINAL

Bombay High Court has sought to know from the National Investigation Agency (NIA) the estimated time by which trial in the September 2008 Malegaon bomb blast case would be completed.

Tags : BOMBAY HIGH COURT   MALEGAON BLASTS CASE  

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