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Lok Sabha Passes Right to Information (Amendment) Bill, 2019 - (23 Jul 2019)

RIGHT TO INFORMATION

Lok Sabha has passed the Right to Information (Amendment) Bill, 2019 which proposed to give the Centre the power to set the tenure and salaries of the Chief Information Commissioner and Information Commissioners.

Tags : LOK SABHA   RIGHT TO INFORMATION (AMENDMENT) BILL   2019  

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