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Rajya Sabha Passes Protection of Human Rights (Amendment) Bill, 2019 - (23 Jul 2019)

HUMAN RIGHTS

Rajya Sabha has passed the Protection of Human Rights (Amendment) Bill, 2019, amid Opposition call to refer the Bill to a select committee. The Bill facilitates appointments of the members and chairpersons of National and States Human Rights Commissions.

Tags : RAJYA SABHA   PROTECTION OF HUMAN RIGHTS (AMENDMENT) BILL   2019  

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