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Delhi High Court Awards Natco Pharma Interim Relief in BMS Patents Case - (23 Jul 2019)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has awarded interim relief to the Hyderabad-based Natco Pharma Ltd in a fresh patents battle, with the court setting aside an injunction petition filed by Bristol-Myers Squibb seeking to protect its anti-coagulant Apixaban against Natco’s Apigat.

Tags : DELHI HIGH COURT   NATCO PHARMA  

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