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Delhi HC Asks Why Pleas for Quashing Money Laundering FIR Against Bhandari, Vadra Not be Heard Together - (22 Jul 2019)

The court was hearing an application by the ED that arms dealer Sanjay Bhandari's plea seeking quashing of the money laundering case be transferred to the bench which is hearing Robert Vadra's petition in the same matter.

Tags : COURT  

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