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Calcutta High Court Extends Interim Protection from Arrest to Former Kolkata Cop Rajeev Kumar - (22 Jul 2019)

CRIMINAL

Calcutta High Court has extended by one week an interim protection from arrest granted to former Kolkata Police Commissioner Rajeev Kumar in connection with a CBI notice, asking him to appear before its officers for assisting into a multi-crore chit fund scam probe.

Tags : CALCUTTA HIGH COURT   RAJEEV KUMAR  

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