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Hyderabad HC Raps Telangana Govt. over Brick Kiln Murder - (15 Dec 2015)

Hyderabad High Court has sought to know from Telangana Government as to what action it has taken on owner and supervisors of a brick kiln in Karimnagar district for kicking on stomach of a pregnant Odisha woman worker that eventually resulted in her death.

Tags : HYDERABAD HIGH COURT   BRICK KILN MURDER  

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