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Supreme Court Stays Bombay High Court Order Scrapping Golf Course,Residential Projects in Navi Mumbai - (22 Jul 2019)

ENVIRONMENT

Supreme Court Friday has stayed the Bombay High Court order scrapping the projects for a golf course and a residential colony of 17 towers on a large water body surrounded by mangroves on Palm Beach Road in Navi Mumbai.

Tags : SUPREME COURT   NAVI MUMBAI  

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