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Allahabad High Court Issues Notice to PM Modi on Request Challenging his Election - (22 Jul 2019)

ELECTION

Allahabad High Court has issued a notice to Prime Minister Narendra Modi in connection with a petition challenging his election from Varanasi constituency in 2019 Lok Sabha elections. The petition was filed by Tej Bahadur, ex-BSF jawan and SP candidate, whose nomination to contest from Varanasi was dismissed by the Election Commission.

Tags : ALLAHABAD HIGH COURT   PM MODI  

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