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Scarlett Keeling Case: Bombay High Court Grants 10-Year Jail to Samson D'Souza - (22 Jul 2019)

CRIMINAL

Bombay High Court has convicted Samson D'Souza to 10 years of rigorous imprisonment more than a decade later after D'Souza, a beach shack worker was found to have attacked the British teenager and then left her to die on the Anjuna beach. He will perform hard labour during his imprisonment.

Tags : BOMBAY HIGH COURT   SCARLETT KEELING  

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